Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174K] [Entire Act] State of Odisha - Subsection Section 174K(a) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (a)After the general discussion on the budget in the house is over, the House shall be adjourned for a fixed period;
