Section 174K in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
174K. Procedure relating to Demands for Grants.
- The following procedure shall be followed by each of the Standing Committees in their considerations of the Demands for Grants and making a report thereon to the House :-(a)After the general discussion on the budget in the house is over, the House shall be adjourned for a fixed period;(b)the Committees shall consider the Demands for Grants of the concerned Department during the aforesaid period;(c)the Committees shall make their report within the period and shall not ask for more time;(d)the Demands for Grants shall be considered by the House in the light of the reports of the Committees; and(e)there shall be a separate report on the Demands for Grants of each Department.
