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Rajasthan High Court - Jaipur

Dr Pradeep Bhati And Ors vs State Medica And Health Ors on 31 July, 2018

Author: Alok Sharma

Bench: Alok Sharma

                                                      1

          IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                       AT JAIPUR BENCH
                                                 ORDER

                             (S.B. Civil Writ Petition No.12804/2018)


1. Dr. Pradeep Bhati S/o Shri Dayal Chand bhati, R/o plot no. 389-A, katewa nagar, new Sanganer Road,
Jaipur.
2. Dr. Ashish Sharma S/o Shri Gopi Krishna Sharma, R/o Village Bagor, Tehsil Mandal, Distt. Bhilwara.
3. Dr. Asin Khan S/o Shri Hazari Khan, R/o 37-A, Shanti Nagar-A, Kalwar Road, Joshi Marg, Jhotwara,
Jaipur.
4. Dr. Uma Shankar Saini S/o Shri Murlidhar Saini, R/o Nayo Ki gali, Balchnad Para, Bundi,
5. Dr. Viond Kumar S/o Shri Brijlal, R/o Village Hathiawala, Sadulshahar, District Ganganagar.
6. Dr. Ruchir Bhandani S/o Dr. Umesh Prasad Bhandani, R/o Lane Opposite Udai Palace, Govind Mitra, Patna
(Bihar).
7. Dr. Inderdev Yadav S/o Shri Leela Ram yadav, R/o Kakrana, Post Panditpura, Paota, Tehsil Kotputali,
District Jaipur.
8. Dr. Amit Joshi S/o Shri Brijesh Joshi, R/o 100, Deemji Ka Mohalla, Khanda Phalsa inside, Jhalori Gate,
Jodhpur.
9. Dr. Saba Fazil D/o Shri Mehandi Abas, R/o Alsaba, Talkatora, District Tonk.
10. Dr. Mohammad Saeed Rangrej S/o Shri Mohammad Safi, R/o Near Masjid, VPO Kakor, District Tonk.
11. Dr. Asim Akhtar S/o Shri Iniyat Hussain, R/o 6B-31 Mahaveer Nagar-III, Kota.
                                                                                              --- Petitioners
                                                   Versus


1. The State of Rajasthan through director, medical & Health Services, Directorate, Jaipur.
2. Secretary, Department of Medical & Health Services, Directorate, Jaipur.
3. President, Collage of Physician and Surgeon of Mumbai, CPS House, Dr. E.Borges Marg, Parel Mumbai
(Maharashtra).
                                                                                                 ...Respondents



Date of Order:                                                                   July 31st, 2018.
                                               PRESENT
                   HON'BLE MR. JUSTICE ALOK SHARMA

Mr. Vigyan Shah ] for the petitioners.
Mr. B.L Chaudhary]
Mr. Rajendra Prasad, AAG with
Mr. MS Shiromani, for respondents No.1&2.
Mr. Kamlakar Sharma, Senior Advocate with
Mr. Siddharth Bapna and
Mr. Harsh Sharma, for respondent No.3.
                                    2

BY THE COURT:

This petition has been filed praying for a direction for the petitioners being admitted to the CPS-PG (Diploma/ Fellowship) courses 2017 in the college of Physicians & Surgeons of Mumbai.

A similar petition Dr. Vikas Bhardwaj and others Vs. State of Rajasthan & others, SBCWP No.12686/2018, filed has by a detailed order passed today been dismissed.

The grounds agitated in this petition are identical to that agitated in SBCWP No.12686/2018, Dr. Vikas Bhardwaj and others Vs. State of Rajasthan & others. The aforesaid petition having been dismissed, this petition too deserves dismissal for the self same reasons.

The petition is resultantly dismissed for reasons set out in the judgment in SBCWP No.12686/2018, Dr. Vikas Bhardwaj and others Vs. State of Rajasthan & others.

(Alok Sharma), J.

arn/ 3 All corrections made in the order have been incorporated in the order being emailed. Arun Kumar Sharma, Private Secretary. Powered by TCPDF (www.tcpdf.org)