Section 9(3)(a) in Orissa Minor Minerals Concession Rules, 2004

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3)(a) in Orissa Minor Minerals Concession Rules, 2004

(a)Where an application for grant of prospecting license is

(i)delivered personally, its receipt shall be acknowledged forthwith; or

(ii)received by registered post, it shall be acknowledged on the same day.