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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in Orissa Minor Minerals Concession Rules, 2004

(3)Acknowledgement of application :-
(a)Where an application for grant of prospecting license is
(i)delivered personally, its receipt shall be acknowledged forthwith; or
(ii)received by registered post, it shall be acknowledged on the same day.
(b)In any other case, the receipt of such application shall be acknowledged within three days of the receipt and the receipt of every such application shall be acknowledged in FORM-C.