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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(1) in Rules under the Pharmacy Act, 1948

(1)An application for entry of an additional degree or diploma in pharmacy or pharmaceutical chemistry shall be in Form E (1) appended to these Rules and shall be accompanied by the fee prescribed in this behalf in Rule 47 and documents of the degree or diplomas sought to be entered.