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State of Bihar - Section

Section 42 in Rules under the Pharmacy Act, 1948

42.

(1)An application for entry of an additional degree or diploma in pharmacy or pharmaceutical chemistry shall be in Form E (1) appended to these Rules and shall be accompanied by the fee prescribed in this behalf in Rule 47 and documents of the degree or diplomas sought to be entered.
(2)On entry of additional qualifications in the Register under sub-rule (1) the Registrar shall grant such pharmacist a certificate in Form E (2) appended to these Rules.