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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(3)It shall be the duty of the Head of the Department or Centre or School or Service Centre to see that the decisions of the authorities of the Institute and of the Director are faithfully carried out. He shall perform such other duties as may be assigned to him by the Director.