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[Cites 0, Cited by 0] [Section 1(12)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(12)(e) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(e)He shall conduct Panchanama, in recovery of un-claimed property.