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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(12) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(12)Help all concerned departments:
(a)He shall help.the concerned authorities while issuing the proceedings under the provisions of Revenue Recovery Act by obtaining property details.
(b)He shall assist the authorities in servicing of legal notices and summons.
(c)He shall cause beat of tom torn and other methods of informing people about events.
(d)He shall assist in loan recoveries.
(e)He shall conduct Panchanama, in recovery of un-claimed property.
(f)He shall keep Government attached property in safe custody.
(g)He should perform election duties.
III. Police Functions :