Himachal Pradesh High Court
Narender Chauhan vs . Sundla on 21 June, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
FAO No. 276 of 2020 21.6.2022 Present: Mr.Atharv Sharma, Advocate, for the appellant.
Mr.Romesh Verma, Advocate, for the respondent.
On request of learned counsel for the appellant, on the ground that matter is to be argued by Mr.Ajay Sharma, Senior Advocate, who as of now is not available, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur), Judge.
21st June, 2022 (Keshav) ::: Downloaded on - 21/06/2022 20:05:35 :::CIS