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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Haryana - Subsection

Section 53(2) in University of Heatlh Sciences, Karnal Act, 2016

(2)The Executive Council may appoint a teacher or any other staff working in any other University or Organization or Government, either by deputation or in accordance with the manner laid down in the Ordinances.