Section 53 in University of Heatlh Sciences, Karnal Act, 2016
53. Special mode of appointment. - (1) Notwithstanding anything contained in the Statutes, Ordinances and Regulations, the Executive Council may invite a person of high academic distinction and professional attainments to accept a post of professor in the University, on such terms and conditions as it may deem fit and on the person agreeing to do so, appoint him to the post.
(2)The Executive Council may appoint a teacher or any other staff working in any other University or Organization or Government, either by deputation or in accordance with the manner laid down in the Ordinances.
