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Himachal Pradesh High Court

Major Onkar Singh Guleria vs . State Of Hp And Others And Connected ... on 7 August, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Major Onkar Singh Guleria vs. State of HP and others and connected matters .

LPA no.155 of 2014 a/w Cr.OPC no.1 of 2014 LPA no.155 of 2014 07.08.2023 Present: Mr. Mukul Sood, Advocate as Legal Aid Counsel, for the appellant.

Mr. Pranay Pratap Singh, Additional Advocate of Generals and Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for respondents no.1, 2, 4 & 5.

rt Cr.OPC no.1 of 2014 Mr. Virender Singh Rathore, Advocate as Amicus Curiae.

Mr. Mukul Sood, Advocate as Legal Aid Counsel, for the respondent.

At the request of Mr. Mukul Sood, learned Counsel for the appellant, list on 28th August, 2023.

(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) August 07, 2023 Judge (Yashwant) ::: Downloaded on - 08/08/2023 20:39:00 :::CIS