Himachal Pradesh High Court
Major Onkar Singh Guleria vs . State Of Hp And Others on 23 March, 2023
Bench: Sabina, Satyen Vaidya
Major Onkar Singh Guleria vs. State of HP and others alongwith connected matter .
LPA No.155 of 2014 a/w Cr.OPC No.1 of 2014 LPA No.155 of 2014 23.03.2023 Present: Mr. Mukul Sood, Advocate as Legal Aid Counsel for the appellant.
Mr. Rakesh Dhaulta, Additional Advocate General, for respondents No.1, 2, 4 and 5.
Cr.OPC No.1 of 2014 Mr. Harish Dod, Advocate on behalf of of Mr. Virender Singh Rathore, Advocate as Amicus Curiae.
Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents.
Mr. Harish Dod, learned counsel, requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge March 23, 2023 (vt) ::: Downloaded on - 24/03/2023 20:34:47 :::CIS