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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(6)(q) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(q)five progressive farmers from the area under the jurisdiction of the University, nominated by the Department of Panchayats and Rural Development, Government of West Bengal;