Section 18(6) in The Uttar Banga Krishi Viswavidyalaya Act, 2000
(6)The constitution of the University Agricultural Extension Education Council shall be as follows:-(a)the Vice-Chancellor;(b)the Director of Extension Education;(c)the Director of Research;(d)the Director of Farms;(e)the Registrar;(f)the Deans of the Faculties;(g)the Associate Director of Research;(h)the persons in-charge of regional research stations and Krishi Vigyan Kendra;(i)the Head of the Department of Agricultural Extension Education;(j)the Head of the Department of Agricultural Economics;(k)the Director of Agriculture, Government of West Bengal, or his nominee;(l)the Director of Horticulture, Government of West Bengal, or his nominee;(m)the Director of Panchayats, Government of West Bengal, or his nominee;(n)the Chief Scientific Officer,' Department of Science and Technology, Government of West Bengal;(o)two Teachers of the University, nominated by the Vice-Chancellor;(p)one representative of the Indian Council of Agricultural Research, nominated by the Vice-Chancellor;(q)five progressive farmers from the area under the jurisdiction of the University, nominated by the Department of Panchayats and Rural Development, Government of West Bengal;(r)one representative of the leading non-Government organisations engaged in the field of agriculture, nominated by the Vice-Chancellor;(s)two eminent scientists to be nominated by the State Government.
