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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(8)(a) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(a)cause a list to be put up at each purchasing centre, showing the names of the persons employed by him, for making weighments, purchases and payments ;