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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(8) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(8)An occupier or a purchasing agent shall -
(a)cause a list to be put up at each purchasing centre, showing the names of the persons employed by him, for making weighments, purchases and payments ;
(b)cause such lists to be maintained up-to-date ; and
(c)send a copy of the names and full particulars about the persons whose names are entered in these lists within 24 hours of their employment to the Inspector within whose jurisdiction such purchasing centre is situated and to the Cane Commissioner.