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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(1) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(1)The University may establish a Board of Extra-mural Studies, a Board for Hostels and Community Life, a Board for Students' Welfare, an Academic Planning Board, and such other Boards as may be prescribed by the Statutes.