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[Cites 0, Cited by 0] [Section 108P(1)] [Section 108P] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108P(1)(b) in Jammu and Kashmir Panchayati Raj Rules, 1996

(b)if more than one contesting candidate have indicated their preference for the same symbol, decide by a lot to which candidate such symbol will be allotted.