Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 374] [Entire Act] Union of India - Subsection Section 374(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (1)Only medals and decorations authorised to be worn in the naval service or the appropriate ribbons thereof shall be worn by officers when in uniform.
