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Union of India - Section

Section 374 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

374. Wearing of Medals and Decorations.

(1)Only medals and decorations authorised to be worn in the naval service or the appropriate ribbons thereof shall be worn by officers when in uniform.
(2)The regulations regarding the acceptance and wearing of foreign Orders, medals and decorations are as for Regular Officers of the Indian Navy.