Section 124 in New Town, Kolkata Development Authority Act, 2007
124. Provision for processing and disposal of solid wastes.
(1)The Development Authority may, for the purpose of receiving,storing, treating, processing, and disposing solid wastes or converting solid wastes into compost or other matter, construct, acquire, operate, maintain, develop, or manage any work within or outside foe area of New Town, Kolkata and run it on a commercial basis.(2)The Development Authority may cause to be utilized stolid wastes for filling up any well, tank, or low land on a commercial basis within or outside area of New Town, Kolkata.
