Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of West Bengal - Subsection Section 124(2) in New Town, Kolkata Development Authority Act, 2007 (2)The Development Authority may cause to be utilized stolid wastes for filling up any well, tank, or low land on a commercial basis within or outside area of New Town, Kolkata.
