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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(3)(a) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(a)imparting instructions exclusively in agriculture and allied sciences and admitted or deemed to be admitted to the privileges of the [Jawaharlal Nehru Knshi Vishwa Vidyalaya Act, 1963] [Substituted by Act No. 9 of 2002.] (No. 12 of 1963); and