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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(3) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(3)Nothing contained in this section shall be applicable to the case of colleges or other educational institutions :-
(a)imparting instructions exclusively in agriculture and allied sciences and admitted or deemed to be admitted to the privileges of the [Jawaharlal Nehru Knshi Vishwa Vidyalaya Act, 1963] [Substituted by Act No. 9 of 2002.] (No. 12 of 1963); and
(b)imparting instructions exclusively in Music and Fine Arts or either of item and admitted or deemed to be admitted to the privileges of Indira Kala Sangit Vishwavidyalaya Act, 1956 (XIX of 1956).
(c)[xxx]