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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Charitable Endowments Act, 1890

(1)This Act may be called [The Charitable Endowments Act [For Statement of Objects and Reasons, see Gazette of India, 1898, Pt.V, p. 137; for Report of the Select Committee, see ibid, 1890, Pt. VI,p.37.], 1890.