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Bombay Presidency - Section

Section 146 in The Bombay Cotton Control Act, 1942

146. Jirona.

(13)[ The following villages in the Parbhani District, namely :-] [Added by G.N. of 27-2-1971.]
  Name of village Taluka
1. Dhanora Hingoli.
2. Hiwarkhed Do.
3. Bothi Do.
4. Sakhara Do.
5. Godahari Do.
6. Kelsula Do.
7. Beltura Do.
8. Jaipur Do.
9. Saykheda Do.
10. Wadhona Do.
11. Kanhergoan Do.
12. Khairkheda Do.
13. Sengaon Do.
14. Mahalshi Do.
15. Datad Do.
16. Khandala(Khurd) Do.
17. Warkhed Do.
18. Walana Do.
19. Kahakar (Khari Buruk) Do.
20. Bhutwadi Do.
21. Maharkheda Do.
22 Pawti Hingoli.
23. Gogal Pimpri Do.
24. Bhagoti Do.
25. Monkheda Do.
26. Garkheda Do.
27. Mazod Do.
28. Kendra (Khurd) Do.
29. Kendra (Budruk). Do.
30. Kadoli Do.
31. Waghjali Do.
32. Surajkheda Do.
33. Manspimpri Do.
34. Sudaii Do.
35. Kanhergaon Naka Do.
36. Kanherkheda Do.
37. Kalbarga Do.
38. Sinjkheda Do.
39. Kapushkeda Do.
40. Charthana Do.
41. Devthana Do.
42. Ban Hingoli.
43. Limbla Do.
44. Banoli Do.
45. Wanchal Pimpri Do.
46. Kanherkheda (Budruk) Do.
47. Swna Do.
48. Goregaon Do.
49. Hatala Do.
50. Mop Do.
51. Jamti (Budruk) Do.
52. Gondankheda Do
53. Hiwara Mahar Do
53A. [] [Inserted by G.N. of 1-4-1972.] Phelgoan Do.
53B. Palsi Do.
53C. Malselu Do.
53D Brahmanwadi Do.
53E. Taktoda Do
53F Ajegaon Do.
53G Javala Do.
53H. Babhulgaon Do.
54. Sagd Kalamnuri
55. Bhatsawangi Do.
56. Sadas Do.
57. Khanapur Do.
58. Palsona Do.
59. Yelegaon Do.
60. Pimpaldari Do.
61. Gadibori Do.
62. Morgawhan Do.
63. Takli Do.
64. Patoda Do.
65. Dhanapur Do.
66. Durgasawangi Do.
67. Borja Do.
68. Digraswani Do.
69. Umerkhoja Do.
70. Tirwadi Do.
71. Rajapur Do.
72. Godhartola Do.
73. Dhanorasarad Do.
74. Waghadari Do.
75. Sawargoan Do.
76. Ban Jintur
77. Wazar (Khurd) Jintur
78. Wazar (Budruk) Do.
79. Pimpri Do.
80. Borda Do.
81. Dhanora Wazar Do.
82. Kapdshingi Do.
83. Borkhadi Do.
84. Khidki Do.
85. Dhongargaon Do.
86. Sonasawangi Do.
87. Bammi (Khurd) Do.
88. Bammi (Budruk) Do.
89. Chondharni (Budruk) Do.
90. Kumbhel Do.
91. Kalpa Do.
92. Uti Do.
93. Sawangi Do.
94. Asola Do.
95. Dhamdham Do.
96. Handi Do.
97. Selegaon Do.
98. Nansi Do.
99. Garkheda Do.
100. Saykheda Do.
101. Belkheda Do.
102. Umrad Do.
102A. [ [Inserted by G.N. of 1-4-1972.] Kavada [Inserted by G.N. of 1-4-1972.] Hingoli] [Inserted by G.N. of 1-4-1972.]
103. Palskheda Partur
104. Belura Do.
105. Yerandeshwar Do.
106. Kokaras Do.
107. Diha Do.
108. Yu pa Do.
109. Pokhari Do.
110. Bhawan Do.
111. Wazar-sarkat Do.
112. Waghla Do.
113. Sirpur Do.
114. Takalkhopa Do.
115. Dudha Do.
116. Limkheda Do.
117. Encha Do.
118. Kokarmba Do.
119. Wadgaon Partur
120. Talni Do.
121. Devthana Do.
122. Pokhad Do.
123. Uswad Partur
124. Ambhuri Do.
125. Mandani Do.
126. Khadi Do.
(14)The following village in Jalgaon District, Namely
  Name of village Taluka
1. Chkhali Edlabad
2. Dolarkheda Do.
3. Mandwel Do.
4. Chinchkeda (Br.) Do.
5. Mahalkheda Do.
6. Nimkheda (Br.) Do.
7. Echhapur Do.
8. Bodwati Do.
9. Therole Do.
10. Kurha Do.
11. Pimprale Do.
12. Korhale Do.
13. Regaon Do.
14. Bhote Do.
15. Kakode Do.
16. Dhamangaon Do.
17. Charthana Do.
18. Takli Do.
19. Wayle Do.
20. Morziri Do.
21. Borkhede (Budruk) Do.
22. Talkheda Edlabad
23. Parambi Do.
24. Umbre Do.
25. Hiaware Do.
26. Rajure Do.
27. Jodhankheda Do.
28. Dhule Do.
29. Badode Do.
30. Chinchkheda (Khurd) Do.
31. Sule Do.
32. [ [Added by G.N. of 27-12-1972.] Tardoa [Added by G.N. of 27-12-1972.] Do.] [Added by G.N. of 27-12-1972.]
33. Bhandgure Do.
34. Ruikheda Do.
35. Manyarkheda Do.
36. Ghodasgaon Do.
37. Kund Do.
38. Sukali Do.
39. Dui Do.
40. Pimpriakarut Do.
41. Khamkheda Do.
[Part H] [Deleted G.N. of 5-1-1979.] DeletedG.N., A. & F.D., No. CTN. 1863/3621-I-B(a), dated 24th October, 1963 (M.G., Part 4-B, Page 1536)[Rescinded by G. N., A. & C.D., No Kapus. 2581/CR-135 (i) 4-A, dated 22nd May, 1981 (M.G., Part 4-B, Page 1461)]G.N., A. & F.D., No. CTN. 1863/3621-I-B(a), dated 24th October, 1963 (M.G., Part 4-B, Page 1539)[Rescinded by G. N., A. & C.D., No. Kapus.2581/CR-135 (ii) 4-A, dated 22nd May, 1981 (M.G., Part 4-B, Page 1461)]
(4)The following villages in Aurangabad District Namely
  Name of village Taluka
(1) Jawala Soyagaon
(2) Rawala Do.
(3) Pimpala Do.
(4) Jarandi Do.
(5) Hingna Do.
(6) Rakasa Do.
(7) Malkheda Do.
(8) Lenapur Do.
(9) Sawarkheda Do.
(10) Thana Do.
(11) Varkhedi Do.
(12) Fardapur Do.
(13) Chondeshwar Do.
(14) Dhanwat Do.
(15) Warkhedi Do.
(16) Palaskheda Do.
(17) Jangla Do.
(18) Amkheda Do.
(19) Galwada Do.
(20) Soegaon Do.
(21) Sonaswadi Do.
(22) Malegaon Do.
(23) Vatalwadi Do.
(24) Raweri Do.
(25) Kankarala Do.
(26) Dhingapur Do.
(27) Nimbayati Do.
(28) Rampura Do.
(29) Bahulkheda Do.
(30) Tikhi Do.
(31) Umerveda Do.
(32) Neemkhedi Do.
(33) Ghosala Do.
(34) Nandgaon Do.
(35) Anjola Do.
(36) Tidka Do.
(37) Masikotha Do.
(38) Pohari (b) Do.
(39) Pohari (k) Do.
(40) Wadki Do.
(41) Ghorkund Do.
(42) Warthan Do.
(43) Mukhed Do.
(44) Banoti Do.
(45) Palasi Do.
(46) Wadi Do.
(47) Naigaon Do.
(48) Kini Soyagaon
(49) Dastapur Do.
(50) Kaldari Do.
(51) Hanumantkheda Do.
(52) Titur. Do.
(53) Gondegaon Do.
(54) Nimbora Do.
(55) Mohalai Do.
(56) Wadgaon-Tiggi Do.
(57) Pimpri Do.
(58) Sindol Do.
(59) Upalkheda (Satonda) Do.
(60) Upalkheda Antur Do.
(61) Jamati Do.
(62) Pimpri Do.
(63) Kawati Do.
(64) Janglikotha Do.
(65) Vangaon Do.
(66) Galwada Do.
(67) Neemkhedi Do.
(68) Savalathara Bhokardan.
(69) Nanda Do.
(70) Dabha Do.
(71) Dhanegaon Do.
(72) Mayakhed Do.
(73) Malabdha Do.
(74) Hlvari Do.
(75) Pimpalwadi Do.
(76) Dewari Do.
(77) Wakadi Do.
(78) Titwee Do.
(79) Murti Do.
(80) Anad Do.
(81) Palaskhed Do.
(82) Nagad Kannad
(83) Belkheda Do.
(84) Gopewadi Do.
(85) Haraswadi Do.
(86) Wadgaon Jadgav Do.
(87) Saegavan Do.
(88) Sonwadi Do.
(89) Pangara Do.
(90) Bhildari Do.
(91) Hasanbad Do.
(92) Kondban Do.
(93) Lonza Do.
Amended by G. N., A & C. D., No. CTN 1863/3621-I-B-(b), dated 21st January 1966 (M.G., Part 4-B, Page 88)Amended by G.N., A. & C.D., No. KAPUS. 1870/42967-(ii)-A-II, dated 27th December 1972 (M.G., 1973, Part 4-B, Page 12)Amended by G.N., A. & C.D., No. KAPUS. 1874/15673(a)-4-A, dated 22th April 1977 (M.G., Part 4-B, Page 379)G.N., A.F.& F.D., No. CTN.1863/3621-I-B (b), dated 24th October, 1963 (M.G., Part 4-B, Page 1539) - In exercise of the powers conferred by clause (a) of sub-section (2) of section 3 of the Bombay Cotton Control Act, 1942 (Bombay 30 of 1942), and in partial.G.N., A. & F. D., No. CTN 1863-B-(I), dated 7th November, 1963 (M.G., Part 4-B, Page 1601) - In exercise of the powers conferred by clause (a) of sub-section (2) of section 3 of the Bombay Cotton Control Act, 1942 (Bombay 30 of 1942), the Government of Maharashtra hereby-
(i)fixes "Gaorani 6" and "Gaorani 46" and ’Deviraj (170-CO.2)" as the three varieties of cotton (hereinafter each of them referred to as "the standard cotton"), the cultivation of which shall be permitted in the local areas specified in the schedule hereto appended (hereinafter referred to as "the said Areas");
(ii)prohibits in the said areas the cultivation of any variety of cotton other than any standard cotton;
(iii)prohibits in the said areas the mixing of any other variety of cotton with any standard cotton;
(iv)prohibits in the said areas the possession or use of, or trade in, any other variety of cotton whether or not mixed with any standard cotton.