Section 7(2) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

[Cites 0, Cited by 0] [Section 7] [Entire Act]

(2)Until fee is determined under sub-regulation (1) every candidate for selection shall pay to the Commission the fee at the following rates :-

	Scheduled Tribes	Scheduled Castes	Others
	Rs.	Rs.	Rs.
(a) Application fee for teachers and Principal or Headmaster	5	10	15
(b) For selection to the post of Principal or Headmaster	20	40	60
(c) For selection to the post of teachers other than Principaland Headmaster	15	30	45

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