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State of Uttar Pradesh - Section

Section 7 in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

7. Fees

. - (1) Every candidate shall pay to the Commission such fee for making selections or for holding interview as may be determined by the Commission from time to time with the prior approval of the State Government.
(2)Until fee is determined under sub-regulation (1) every candidate for selection shall pay to the Commission the fee at the following rates :-
  Scheduled Tribes Scheduled Castes Others
  Rs. Rs. Rs.
(a) Application fee for teachers and Principal or Headmaster 5 10 15
(b) For selection to the post of Principal or Headmaster 20 40 60
(c) For selection to the post of teachers other than Principaland Headmaster 15 30 45
(3)The fee shall be payable by crossed postal order or Bank Draft payable to the Secretary of the Commission :Provided that the fee in respect of clauses (b) and (c) of regulation (2) shall be payable at the time of interview.