Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(ii) in Chandigarh Advertisement Control Order, 1954 (ii)on, to or against a projecting or supported verandah a public street so as to project, in, over or across such street beyond the cornice or blocking course of such verandah.
