Section 13 in Chandigarh Advertisement Control Order, 1954
13.
No Advertisement or sky-sign shall be retained, placed, put up, fixed or hung or caused or permitted to be retained, placed, put up, fixed, or hung -(i)so as to project, in, on, over or across a public street which is less than 20 feet wide or which has no footpath or drain or aquaduct under the projection :Provided that advertisements and sky-signs may be allowed flush against in a position inclined to the face of a building abutting on such street if they do not project more than 9 inches into the street and are at least 8 feet above the street level, or(ii)on, to or against a projecting or supported verandah a public street so as to project, in, over or across such street beyond the cornice or blocking course of such verandah.
