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[Cites 0, Cited by 0] [Section 50(28)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(28)(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(c)The Conductor shall forward a report to the Secretary about the case, alongwith the documents mentioned at (a) above.