Section 50(28) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(28)When a candidate who is caught red-handed in resorting unfair means, runs away from the examination hall, following action shall be taken-(a)A statement from the two neighbouring candidates shall be obtained to the effect that they have witnessed the act of running away.(b)The Supervisor shall make a report to the Deputy Conductor who in turn shall report to the Conductor about running away of the concerned candidate.(c)The Conductor shall forward a report to the Secretary about the case, alongwith the documents mentioned at (a) above.(d)Such a candidate shall not be admitted for the examination if he/she comes to appear for any subsequent paper.
