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[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(6)(iv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iv)record of construction progress be intimated to the Authority and stage for recording progress certificate (format to be given by Authority) and checking is given below:--