Himachal Pradesh High Court
Kala Devi vs . Hrtc & Anr. on 30 August, 2022
Bench: Sabina, Sushil Kukreja
.
CWP No.2756 of 2022 30.08.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Ms. Babita Chauhan, Advocate on behalf of Ms. Shubh Mahajan, Advocate, for the respondents/ HRTC.
time to file reply.
r to Learned counsel for the respondents seeks more List again on 27th October, 2022.
( Sabina ) Judge ( Sushil Kukreja ) August 30, 2022 Judge (Yashwant) ::: Downloaded on - 31/08/2022 20:03:59 :::CIS