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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Kala Devi vs . Hrtc & Anr. on 30 August, 2022

Bench: Sabina, Sushil Kukreja

Kala Devi vs. HRTC & Anr.

.

CWP No.2756 of 2022 30.08.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Ms. Babita Chauhan, Advocate on behalf of Ms. Shubh Mahajan, Advocate, for the respondents/ HRTC.

time to file reply.

r to Learned counsel for the respondents seeks more List again on 27th October, 2022.

( Sabina ) Judge ( Sushil Kukreja ) August 30, 2022 Judge (Yashwant) ::: Downloaded on - 31/08/2022 20:03:59 :::CIS