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Himachal Pradesh High Court

Kamla Devi vs . Hrtc And Anr. on 21 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Kamla Devi vs. HRTC and Anr.

Ex. P No. 34 of 2022 21.06.2022 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.

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Mr. Vikas Rajput, Advocate, for the respondents.

CMP No. 7402 of 2022 For the reasons stated in the application, the same is allowed and time to comply with the judgment dated 07.10.2021 is extended upto 15.12.2022. Application stands disposed of.r Ex.P. No. 34 of 2022 List on 15.12.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 21, 2022 (sanjeev) ::: Downloaded on - 21/06/2022 20:08:18 :::CIS