Section 4 in The Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016
4.
The information referred to in rule 3 shall be furnished online to the Central Government in the data bank maintained by it at www.msmedatabank.in.FORM(See rule 3)Data BankBasic DetailsAadhaar Number : * _____________________________Udyog Aadhaar Number : * Get Udyog Aadhaar __________________PAN Number : *_______________________Button to Validate and Get Details : * Validate UANEnterprise Name : * _________________Category Unit Size : * ________________Organization Type : * _______________________________Major Activity : * ____________________________State :* ___________________District : * ____________________________Pin code : *______________________________Commencement Date : * ______________________Email ID : * _____________________Mobile Number : * _______________________Communication Address : * ___________________________Enterprise Social Category : * _______________________Authorized Person Name : * ___________Nature of Operation : * _________________Cluster Name (If Any) : ______________________Website : ________________Any Special Category of Entrepreneur( ) Ex-Serviceman ( ) Person with Disability ( ) Woman ( ) Minority( ) Registered in the Factory Act 1948?( ) Unit is an Ancillary?( ) Registered in Shop and Establishment Act?If any other, please specify _________________Factory and Product DetailsEnterprise Address : * ______________________State: * ____________________________ District * ________________Pin Code: * ____________________Person Employed: * __________________Installed Capacity (Per Annum): *Quantity: _________ Unit: __________________Investment on Machinery/Plant (Rs. in lacs): * ____________Power Load: *H.P.: _____________ K.W.: _______________Enterprise Product Description: __________________________Major Raw Material used:
