Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Union of India - Act

The Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016

UNION OF INDIA
India

The Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016

Rule THE-MICRO-SMALL-AND-MEDIUM-ENTERPRISES-DEVELOPMENT-FURNISHING-OF-INFORMATION-RULES-2016 of 2016

  • Published on 29 July 2016
  • Commenced on 29 July 2016
  • [This is the version of this document from 29 July 2016.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016Published vide Notification No. G.S.R. 750(E), dated 29th July, 2016Ministry of Micro, Small and Medium EnterprisesG.S.R. 750(E). - In exercise of powers conferred by clause (e) of sub-section (2) of section 29 of the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006) and in supersession of the Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2009 except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules, namely: -

1. Short title and commencement.

(1)These rules may be called the Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016.
(2)They shall come into force on the date of their publication in the Official Gazette.

2. Definitions.

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006);
(b)"information" means any information furnished by an enterprise under rule 3 and includes any data or document in hard copy or soft copy.
(2)Words and expressions used in these rules and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.

3.

All micro, small and medium enterprises shall furnish the information relating to their enterprise to the Government in the Form annexed to these rules.

4.

The information referred to in rule 3 shall be furnished online to the Central Government in the data bank maintained by it at www.msmedatabank.in.FORM(See rule 3)Data BankBasic DetailsAadhaar Number : * _____________________________Udyog Aadhaar Number : * Get Udyog Aadhaar __________________PAN Number : *_______________________Button to Validate and Get Details : * Validate UANEnterprise Name : * _________________Category Unit Size : * ________________Organization Type : * _______________________________Major Activity : * ____________________________State :* ___________________District : * ____________________________Pin code : *______________________________Commencement Date : * ______________________Email ID : * _____________________Mobile Number : * _______________________Communication Address : * ___________________________Enterprise Social Category : * _______________________Authorized Person Name : * ___________Nature of Operation : * _________________Cluster Name (If Any) : ______________________Website : ________________Any Special Category of Entrepreneur( ) Ex-Serviceman ( ) Person with Disability ( ) Woman ( ) Minority( ) Registered in the Factory Act 1948?( ) Unit is an Ancillary?( ) Registered in Shop and Establishment Act?If any other, please specify _________________Factory and Product DetailsEnterprise Address : * ______________________State: * ____________________________ District * ________________Pin Code: * ____________________Person Employed: * __________________Installed Capacity (Per Annum): *Quantity: _________ Unit: __________________Investment on Machinery/Plant (Rs. in lacs): * ____________Power Load: *H.P.: _____________ K.W.: _______________Enterprise Product Description: __________________________Major Raw Material used:

1. ___________________ 2. _________________ 3. ________________

Major Buyers: ________________Turnover Last year (Rs. in lacs): * _______________________Upload more products: (Upload pdf/ doc file max size limit is 1 MB)Add Product DetailsProduct Name ___________ Product Code ______________Production Capacity ______________Production measurement unit ___________ (Add)Please provide valid unitFor 'Verification and Capacity Certification', Please click hereOther DetailsBank Name : ___________________Bank Account No. __________________ IFSC Code: ______________Add Assistance DetailsTaken From _______________ Scheme Name _____________ on date _____ (Add)Add Association DetailsAssociation Name _______________ Since date _______________ (Add)Hand Holding by Development Organization (If Applicable)Select Office Name: ________________________________Add Appreciation/ Award DetailsAppreciation/ Award Name ____________________ Details ________________On Date ___________________ (Add)Additional Requirements

1. Are you using Solar Energy in your organization/Factory?

_____________ (H.P.) __________________ (K.W.)If No, do you wish to use it? ___________ (H. P.) ____________(K. W.)

2. Have you got energy audit done for your unit? _____________

3. Do you have Joint Venture? _______________________

If YES, Please provide details. _________________If No, Do you wish to plan Joint Venture? _____________

4. Are you exporting? ____________________________

If Yes, Please provide country name 1. _______________ 2. ______________ 3. ____________ 4. ______________

5. Will you be interested in foreign fairs? ___________

6. Do you have our own brand? __________

If yes please provide Brand name _____________________

7. Will you be interested in availing Marketing Assistance Scheme? ____________

8. Do you intend to participate in Public procurement? _____________

9. Do you wish to upgrade Technology ____________________

If Yes please specify __________________

10. Do you wish to import Technology? ___________

If Yes, Please specify country. ___________________ Details _____________

11. Do you intend to transfer your Technology to other MSEs?

___________________ Please specify _______________

12. Is your enterprise ISO certified? __________________

13. Is your enterprise has quality certification? ____________________________ Please specify

_____________

14. Will you be interested in Credit facilitation? ________________________

15. Have you ever been Black listed? __________________

All (*) marked fields are mandatory*________ This is to certify that the information furnished in the Data bank is true and correct to the best of my knowledge and belief.________ Would you like to avail insurance with discounted premium?