Section 3(14)(c) in Plant Quarantine (Regulation of Import into India) Order, 2003

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Union of India - Subsection

Section 3(14)(c) in Plant Quarantine (Regulation of Import into India) Order, 2003

(c)Plant Quarantine Station, Bengaluru is renamed as Regional Plant Quarantine Station, Bengaluru for import of seeds, consumption and propagating material.

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Union of India - Subsection

Section 3(14)(c) in Plant Quarantine (Regulation of Import into India) Order, 2003