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Himachal Pradesh High Court

Ajay Kumar vs . Uttam Chand (Through Lrs) & Anr. on 1 September, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Ajay Kumar vs. Uttam Chand (through LRs) & Anr.

RSA No. 269 of 2015 .

01.09.2022 Present: Mr. Naresh Kaul, Advocate, for the appellant.

Respondents No. 1(a) and 1(b) are ex parte.

Mr. Atharv Sharma, Advocate, for respondents No. 1(c) to 1(f) and 2.

As prayed for, list on 29th September, 2022.

(Chander Bhusan Barowalia) r Judge 1st September, 2022 (himani) ::: Downloaded on - 01/09/2022 20:15:15 :::CIS