Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] Union of India - Subsection Section 14(2)(a) in The Jawaharlal Nehru University Act, 1966 (a)not more than seven persons of high academic standing who shall be appointed in such manner as may be prescribed by the statutes, and