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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Jawaharlal Nehru University Act, 1966

(2)The Committee shall consist of-
(a)not more than seven persons of high academic standing who shall be appointed in such manner as may be prescribed by the statutes, and
(b)the Vice-Chancellor.