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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(2)(e) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(e)Register of overtime - A register of overtime shall be maintained by every contractor in Form XIX to record therein number of hours and wages paid for overtime, if any.