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State of Madhya Pradesh - Section

Section 62 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

62. At the end of the poll, the Election Officer shall arrange forthwith, the counting of votes polled for the contesting candidates for President and Members of the Managing Committee separately and declare the candidates as elected in Form 28 as follows :-

(i)the candidate who secured the highest number of votes polled for the post of President, as elected to the post of President of that Distributory Committee; and
(ii)the candidates who secured the highest number of votes polled in the ascending order as elected to the posts of Member, Managing Committee to the extent of the strength of the Managing Committee in that Distributory Committee.