Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Madhya Pradesh - Subsection Section 62(i) in Madhya Pradesh Farmers' Organisation Election Rules, 1999 (i)the candidate who secured the highest number of votes polled for the post of President, as elected to the post of President of that Distributory Committee; and
