Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(iv) in The M.P. Licensing Board (Electrical) Regulations, 1960 (iv)[ to renew the electrical contractor's licence] [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.].
