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State of Madhya Pradesh - Section

Section 10 in The M.P. Licensing Board (Electrical) Regulations, 1960

10. Duties of the Secretary.

- The duties of the Secretary shall be-
(i)to scrutinise all applications for electrical contractors licences and carry on correspondence in connection therewith;
(ii)to scrutinise application for admission to the examination for Supervisors and Wiremen and to carry on correspondence in connection therewith;
(iii)to countersign licences to electrical contractors and certificates of competency and per mils to Supervisors and Wiremen;
(iv)[ to renew the electrical contractor's licence] [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.].