Section 13(1)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(b)A revised petition, if the Commission does not consider the petitioner's calculation to be in accordance with the provisions of these Regulations.

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